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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(3) in The Good Conduct Prisoners' Probational Release Act, 1926

(3)[ It shall come into force on such date as the State Government may by notification appoint in this behalf.] [The Act come into force on 1st May 1927 vide Punjab. Government (Jails) Notification No. 13212 dated 27.4.1927.]