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[Cites 0, Cited by 0] [Section 54(18)] [Section 54] [Entire Act]

State of Jharkhand - Subsection

Section 54(18)(v) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(v)The language(s) used to be familiar to the child and if needed translators and special educators to be made available.