Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6B] [Entire Act] State of West Bengal - Subsection Section 6B(f) in The Indian Red Cross Society (Bengal Branch) Act, 1920 (f)a representative of the State Government, not being the Director of Health Services, West Bengal, appointed by the State Government;
