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Madhya Pradesh High Court

Maxima Traders Bhopal Pvt. Ltd. vs The State Of Madhya Pradesh on 13 April, 2018

THE HIGH COURT OF MADHYA PRADESH WP-3868-2018 (MAXIMA TRADERS BHOPAL PVT. LTD. Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 13-04-2018 Shri Rahul Diwaker, Advocate for petitioner. Shri Girish Kekre, Government Advocate for State. Learned counsel for the petitioner prays for withdrawal of this petition.

sh Prayer is not opposed by the other side. Accordingly, this petition stands dismissed as withdrawn.

e ad (J.K. MAHESHWARI) Pr JUDGE a hy Digitally signed by AMIT JAIN Date: 2018.04.16 13:37:13 +05'30' ad amit M of rt ou C h ig H