Supreme Court - Daily Orders
A. Satyanarayana Murthy vs Harpreet Singh, Andhra Pradesh Public ... on 26 February, 2016
ITEM NO.84 REGISTRAR COURT. 2 SECTION XIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
CONMT.PET.(Crl.) D 23861/2015 In C.A. No. 5358-5382/2008 No(s).
A. SATYANARAYANA MURTHY Petitioner(s)
VERSUS
HARPREET SINGH, ANDHRA PRADESH PUBLIC SERVICE COMMISSION, HYDERABAD
Respondent(s)
(With office report)
Date : 26/02/2016 This petition was called on for hearing today.
For Petitioner(s) Mr. Abhijit Sengupta,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The office report indicates that the learned Counsel for the petitioner has on 16.10.2015 filed a letter for the withdrawal of the Contempt Petition. Since, the petition has not been registered as yet, therefore, the same is permitted to be withdrawn.
(M V RAMESH) Registrar JG Signature Not Verified Digitally signed by Madhu Grover Date: 2016.02.27 11:36:45 SCT Reason: