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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Madhya Pradesh - Subsection

Section 77(2) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003

(2)The whole time staff in a home may consist of Superintendent, Probation Officer (in case of Observation Home/Special Home), Case Workers (in case of children's home/shelter home/after care organization), Child Welfare Officers, Counselor, Educator, Vocational Training Instructor, Medical Staff, Administrative staff, Care Takers, House Master/Matron, store keeper, cook, helper, washerman, cleaners, gardeners as required.