Supreme Court - Daily Orders
Sunder Lal And Ors. Etc Etc. vs State Of Uttar Pradesh And Ors. Etc Etc on 13 October, 2022
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.5 COURT NO.11 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 844-853/2018
SUNDER LAL AND ORS. ETC ETC. Appellant(s)
VERSUS
STATE OF UTTAR PRADESH AND ORS. ETC ETC Respondent(s)
( IA No. 19601/2021 - EXEMPTION FROM FILING O.T.
IA No. 149489/2019 - EXEMPTION FROM FILING O.T.
IA No. 19599/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 4638/2018 - PERMISSION TO FILE LENGTHY LIST OF DATES)
WITH
SLP(C) No. 15193/2020 (XI)
(IA No. 36324/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 36323/2019 - EXEMPTION FROM FILING O.T.) C.A. No. 894-897/2019 (III-A) ( FOR EXEMPTION FROM FILING O.T. ON IA 132836/2020 IA No. 132836/2020 - EXEMPTION FROM FILING O.T.) C.A. No. 10407/2018 (III-A) ( FOR EXEMPTION FROM FILING O.T. ON IA 174162/2019 IA No. 174162/2019 - EXEMPTION FROM FILING O.T.) C.A. No. 10217-10223/2018 (III-A) ( FOR EXEMPTION FROM FILING O.T. ON IA 137304/2018 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 137305/2018 IA No. 137305/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 137304/2018 - EXEMPTION FROM FILING O.T.) C.A. No. 5734-5739/2018 (III-A) Signature Not Verified ( FOR EXEMPTION FROM FILING O.T. ON IA 138452/2019 Digitally signed by SONIA BHASIN Date: 2022.10.15 IA No. 138452/2019 - EXEMPTION FROM FILING O.T.) 10:27:17 IST Reason:
C.A. No. 2797/2018 (III-A) (FORIA No. 185455/2018 - CLARIFICATION/DIRECTION IA No. 185456/2018 - EXEMPTION FROM FILING O.T.) C.A. No. 854/2018 (III-A) C.A. No. 11188-11192/2018 (III-A) ( FOR EXEMPTION FROM FILING O.T. ON IA 133616/2019 IA No. 133616/2019 - EXEMPTION FROM FILING O.T.) C.A. No. 9991-9993/2018 (III-A) C.A. No. 6010/2018 (III-A) C.A. No. 9557/2018 (III-A) C.A. No. 9867/2018 (III-A) ( FOR EXEMPTION FROM FILING O.T. ON IA 144923/2019 IA No. 144923/2019 - EXEMPTION FROM FILING O.T.) Date : 13-10-2022 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE J.K. MAHESHWARI For Appellant(s) Mr. Amit Anand Tiwari, Adv.
Mr. Aseem Chandra, Adv.
Mr. Shailender Kumar Mishra, Adv. Ms. Mary Mitzy, Adv.
Mr. Ashutosh Jha, AOR Mr. T. Mahipal, AOR Mr. Daleep Dhyani, Adv.
Mr. Suraj Singh, Adv.
Mr. Manoj Kumar Sharma, Adv.
Mr. S.R. Singh, Sr. Adv.
Mr. Sushant Kumar Yadav, Adv. Mr. Ajay Yadav, Adv.
Mr. Prateek Yadav, Adv.
Mr. Prithvi Yadav, Adv.
Mr. Gaurav Lomesh, Adv.
Mr. Syed Mohd. Muztaba, Adv. Mr. Ankur Yadav, AOR Mr. Yash Pal Dhingra, AOR Ms. Saroj Tripathi, AOR Mr. Subhash Chandran K. R, Adv. Ms. Krishna L. R, Adv.
Mr. Sawan Kumar Shukla, Adv. Ms. Resmitha R. Chandran, AOR For Respondent(s) Ms. Garima Prasad, Sr. Adv.
Mr. Harsh Pratap Shahi, Adv. Ms. Mamta Saxena, Adv.
Mr. Ajay Vikram Singh, AOR Punya Garg, Adv.
Mr. Amit Kumar Sharma, Adv. Mr. Shaurya Krishna, Adv. Ms. Priyanka Singh, Adv.
Mr. S. Ahmad, Adv.
Mr. Krishna Kumar, Adv.
Ms. Nandani Gupta, Adv.
Dr. (mrs. ) Vipin Gupta, AOR UPON hearing the counsel the Court made the following O R D E R In view of the letter for adjournment circulated by the respondent-State of Uttar Pradesh, re-list after four weeks. Three weeks’ time is granted to the State of Uttar Pradesh to file an affidavit in terms of order dated 17th December, 2021. This is the last opportunity for the State of Uttar Pradesh to file the affidavit, otherwise we may drawn adverse inference against them.
(SONIA BHASIN) (R.S. NARAYANAN) COURT MASTER (SH) COURT MASTER (NSH)