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[Cites 0, Cited by 0] [Section 81(3)] [Section 81] [Entire Act]

State of Madhya Pradesh - Subsection

Section 81(3)(iii) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003

(iii)Cultural programmes, picnics, holiday camps, medical assistances, immunisation programmes, special medical assistance, etc. interschool sports activities, creative arts and competition seminars for children involving eminent personalities etc.;