Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Karnataka - Subsection Section 3(f) in The Karnataka Supply Of Forest Produce By Government (Revision Of Agreements) Act, 1987 (f)to protect and improve the environment and to safeguard the forests and wild life in the State of Karnataka:
