Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 43 in Bihar Boiler Operation Engineer's Rules, 1960

43. Identification requirement.

- Every certificate granted under these Rules shall bear a bust photograph of the holder thereof previously submitted alongwith his application under Rule 28 and his signature and thumb impression and such other particulars as may be required for the purposes of identification.