Section 12(a) in The Maharashtra Legislative Council (Chairman And Deputy Chairman) And Maharashtra Legislative Assembly (Speaker And Deputy Speaker) Salaries And Allowances Act, 1956
(a)travelling allowance for himself and the members of his family and for the transport of his, and his family’s effects––(i)in respect of the journey to Bombay from his usual place of residence outside Bombay, for assuming office, and(ii)in respect of the journey from Bombay to his usual place of residence outside Bombay, on relinquishing office; and
