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[Cites 0, Cited by 0] [Section 56(4)] [Section 56] [Entire Act]

State of West Bengal - Subsection

Section 56(4)(d) in The West Bengal Factories Rules, 1958

(d)a suitable stop valve or valves by which the pressure vessel may be isolated from other pressure vessels of plant or source of supply of pressure. Such a stop valve or valves shall be located as close to the pressure vessel as possible and shall be easily accessible; and