Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 412(1)] [Section 412] [Entire Act] State of Uttar Pradesh - Subsection Section 412(1)(iv) in The General Rules (Civil), 1957 (iv)of Election cases : those under Section 18 of the U.P. District Boards Act, 1922.