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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Madhya Pradesh - Subsection

Section 44(5) in The M.P. Prakoshtha Swamitva Rules, 1976

(5)It is prohibited to throw garbage or trash outside the disposal installations provided for such purposes in the service areas. If such installation is not provided, all garbage or trash shall be collected in vessel and thrown in the municipal dust bin.