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State of West Bengal - Section

Section 104 in The West Bengal Correctional Services Act, 1992

104. Employees not to have interest in contract etc.—

No officer or other employee of a correctional home shall have any direct or indirect interest in any contract for supply of any article to a correctional home nor shall he derive any personal benefit from any such contract directly or indirectly or from sale or purchase of any article in the name of a prisoner.