Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(2)(j) in The Anna University of Technology, Madurai Act, 2010

(j)to review and act upon the proposals of Boards of Studies in formulating Rules, regulations, syllabi and methods of evaluation, introduction of new courses and modification of existing courses;