Madhya Pradesh High Court
Raja Miya vs Sibbo Bi @ Bibbi Bai on 21 October, 2016
WP No. 5930/20 16 21 10 2016 Shri Sanjeev Jain, learned counsel for the petitioner. On payment of process fee within seven days, issue notice to respondent Nos. 1 to 6 by RAD mode.
List thereafter. (S.A DHARMADHIKARI) JUDGE Prachi*