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Madhya Pradesh High Court

Raja Miya vs Sibbo Bi @ Bibbi Bai on 21 October, 2016

WP No. 5930/20 16

21 10 2016
Shri Sanjeev Jain, learned counsel for the petitioner.
On payment of process fee within seven days, issue
notice to respondent Nos. 1 to 6 by RAD mode.

List thereafter. (S.A DHARMADHIKARI) JUDGE Prachi*