Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 10 in The Navy (Pay And Allowances) Regulations, 1966 10. Retirement. - When an officer is required to retire on attaining a specified age, the retirement shall have effect from and inclusive of the day on which he attains that age.
