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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(2)(b) in Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964

(b)uses any name, title, addition, description or sign board implying that such person is a registered nurse or a registered midwife, or registered health visitor or a registered auxiliary nurse-midwife as the case may be,