Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(r) in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985 (r)"State of Maharashtra" means the State of Maharashtra as specified in the First Schedule to the Constitution.
