Section 11(6) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958
(6)Where a vacancy occurs or is likely to occur in the office of the Vice-Chancellor by reason of leave or any cause other then the expiry of the term, the Registrar shall report the fact forthwith to the [Kuladhipati (Chancellor)] [Substituted by U.P. Act 29 of 1974, vide Section 27, "The Vice-Chancellor"] such vacancy shall be filled as far as may be, in acccordance with the provisions of sub-section (1).
