Bombay High Court
The State Of Maharashtra, Dept. Of ... vs Zilla Krida Sankul Karmachari ... on 6 March, 2019
Author: Z.A.Haq
Bench: Z.A. Haq
1 wp1762.19
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO.1762 OF 2019
(STATE OF MAH. THR. DEPT OF SPORTS & OTH...VS.. ZILLA KRIDA SANKUL KARMACHARI
SANGHATANA)
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Shri Shantanu S.Ghate, Advocate for Petitioners.
Ms Manjusha Dongre, Adv. h/f. Shri A.J. Salway, Adv. for Respondent.
CORAM : Z.A.HAQ, J.
DATED : MARCH 06, 2019.
Heard.
Issue notice to the respondent.
Shri A.J.Salway, Advocate waives notice for the respondent.
The respondent may file reply/affidavit, if so advised, till 25th March 2019.
List the petition for further consideration on 1st April 2019.
JUDGE RRaut..
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