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Punjab-Haryana High Court

Sarbjit Singh And Another vs State Of Punjab And Another on 12 December, 2013

Author: Sabina

Bench: Sabina

                               IN THE HIGH COURT OF PUNJAB AND HARYANA
                                            AT CHANDIGARH.


                                            Crl. Misc. No. M-23838 of 2011 (O&M)
                                            Date of Decision: 12.12.2013.


                   Sarbjit Singh and another                       ........Petitioners


                                                       Vs.


                   State of Punjab and another                     ......Respondents

                   CORAM:         HON'BLE MRS. JUSTICE SABINA

                   Present:       Mr. B.S.Jaswal, Advocate
                                  for the petitioners

                                  Mr. Deep Singh, AAG, Punjab.
                                         .....

                   SABINA, J.

For orders, see Criminal Miscellaneous No. M-27202 of 2011.

(SABINA) JUDGE December 12, 2013 Gurpreet Singh Gurpreet 2013.12.17 14:05 I attest to the accuracy and integrity of this document chandigarh