Punjab-Haryana High Court
Sarbjit Singh And Another vs State Of Punjab And Another on 12 December, 2013
Author: Sabina
Bench: Sabina
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH.
Crl. Misc. No. M-23838 of 2011 (O&M)
Date of Decision: 12.12.2013.
Sarbjit Singh and another ........Petitioners
Vs.
State of Punjab and another ......Respondents
CORAM: HON'BLE MRS. JUSTICE SABINA
Present: Mr. B.S.Jaswal, Advocate
for the petitioners
Mr. Deep Singh, AAG, Punjab.
.....
SABINA, J.
For orders, see Criminal Miscellaneous No. M-27202 of 2011.
(SABINA) JUDGE December 12, 2013 Gurpreet Singh Gurpreet 2013.12.17 14:05 I attest to the accuracy and integrity of this document chandigarh