Madhya Pradesh High Court
Ajeet Singh Tomar vs The State Of Madhya Pradesh on 6 April, 2026
1 MCRC-39551-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 39551 of 2024 (AJEET SINGH TOMAR AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 06-04-2026 Shri Swapnil Sharma - Advocate for the petitioners.
Shri Satendra Singh Sikarwar - PP for the State.
It is submitted by learned counsel for the parties that parties have arrived at compromise, therefore, they may be directed to appear before the Principal Registrar of this Court for verification of factum of compromise.
In view of the above, parties are directed to appear before the Principal Registrar of this Court on 23.04.2026 for verification of compromise.
List the case alongwith verification report.
(RAJESH KUMAR GUPTA ) JUDGE Rashid Signature Not Verified Signed by: RASHID KHAN Signing time: 4/7/2026 2:34:21 PM