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[Cites 0, Cited by 0] [Section 369(1)] [Section 369] [Entire Act]

State of Jharkhand - Subsection

Section 369(1)(b) in Jharkhand Municipal Act, 2011

(b)carry a corpse, or a part of a corpse, along any street without having or keeping such corpse or part of a corpse decently covered or without taking such precautions to prevent risk of infection or injury to the community health as the Municipal Commissioner or the Executive Officer may, by notice, from time to time, think fit to require,