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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Telangana - Subsection

Section 28(2)(s) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961

(s)the duties of any officer or authority having jurisdiction under this Act and the procedure to be followed by such officer or authority;