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Allahabad High Court

Ram Murthi And Others vs The State Of U.P And Others on 9 August, 2010

Author: Satyendra Singh Chauhan

Bench: Satyendra Singh Chauhan

Court No. - 22
Case :- SERVICE SINGLE No. - 5383 of 1990

Petitioner :- Ram Mutthi And Others
Respondent :- The State Of U.P And Others
Petitioner Counsel :- P.N.Bajpai,K Bajpai
Respondent Counsel :- C.S.C

Hon'ble Satyendra Singh Chauhan,J.

By efflux of time this petition has lost its efficacy. It is accordingly dismissed as infructuous.

Order Date :- 9.8.2010 Rao/-