Allahabad High Court
Ram Murthi And Others vs The State Of U.P And Others on 9 August, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- SERVICE SINGLE No. - 5383 of 1990 Petitioner :- Ram Mutthi And Others Respondent :- The State Of U.P And Others Petitioner Counsel :- P.N.Bajpai,K Bajpai Respondent Counsel :- C.S.C Hon'ble Satyendra Singh Chauhan,J.
By efflux of time this petition has lost its efficacy. It is accordingly dismissed as infructuous.
Order Date :- 9.8.2010 Rao/-