Rajasthan High Court - Jaipur
Prem Singh S/O Sanwal Ram vs State Of Rajasthan on 18 July, 2022
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 10543/2022
1. Prem Singh S/o Sanwal Ram, Aged About 44 Years,
Resident Of- Pilani Khurd, K.k Dhani, Jhunjhunun,
Rajasthan. Owner Of Goods Carrier Registration No. Rj 07
Gb 4868.
2. Hamuman Singh S/o Sh. Hukma Ram Sunda, Resident
Of- Bardadas, P.o Bhamasi, Churu, Rajasthan. Owner Of
Goods Carrier Registration No. Rj 10 Ga 2218.
3. Jodha Ram Tholiya S/o Bhura Ram Tholiya, Resident Of-
Ward No. 11, Genana, Ratau, Nagaur, Rajasthan. Owner
Of Dumper Registration No. Rj 37 Ga 8213.
4. Ganesha Ram S/o Pusa Ram, Resident Of- Ganga Sagar
Tanki Ke Pass W. No. 1, Jodha, District Nagaur, Rajasthan.
Owner Of Goods Carrier Registration No. Rj 37 Ga 5911.
5. Jodha Ram Tholiya S/o Bhanwara Ram, Resident Of- Ward
No. 11, Genana, Teh. Ladnu, Nagaur, Rajasthan. Owner
Of Dumper Registration No. Rj 37 Ga 7813.
6. Madan Lal Godara S/o Rampartap Godara, Resident Of-
Ward No. 10, Poharka, Teh. Rawatsar, Hanumangarh,
Rajasthan. Owner Of Articulated Vehicle Registration No.
Rj 31 Ga 9418.
7. Dinesh Kumar Neol S/o Doulat Ram Neol, Resident Of-
Near Jaat Dharamshala Ka Pass, Pallu, Teh. Rawatsar,
Hanumangarh, Rajasthan. Owner Of Goods Carrier
Registration No. Rj 10 Ga 8481.
8. Mainpal Singh S/o Narpat Singh, Resident Of- Ward No. 7.
Raiya Tunda Churu, Hanumangarh, Rajasthan. Owner Of
Goods Carrier Registration No. Rj 31 Ga 5943.
9. Subhash Chandar S/o Tilok Chan Joshi, Resident Of-
Kalasar Road, Pallu Rawatsar, District Hanumangarh,
Rajasthan. Owner Of Articulated Vehicle Registration No.
Rj 31 Gb 0047.
10. Subhash Chander S/o Trilok Chand, Resident Of- Kalasar
Teh. Rawatsar, District Hanumangarh, Rajasthan. Owner
Of Articulated Vehicle Registration No. Rj 31 Ga 9507.
11. M/s Shankar Construction Company, Through Its Shankar
Lal, Resident Of- Miyakore, Vill. Hadda, Teh. Kolayat,
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Bikaner, Rajasthan. Owner Of Dumper Registration No. Rj
07 Gd 1955.
12. M/s Shankar Construction Company, Through Its Shankar
Lal, Resident Of- Miyakore, Vill. Hadda, Teh. Kolayat,
Bikaner, Rajasthan. Owner Of Dumper Registration No. Rj
07 Gd 1948.
13. Ram Kumar S/o Birbal Ram, Resident Of- Panchayitya
Bass, Vill. Rasisar, Teh. Nokha, Bikaner, Rajasthan. Owner
Of Goods Carrier Registration No. Rj 50 Ga 2031.
14. Ram Kumar Bishnoi S/o Birbal Ram, Resident Of- Vill.
Rasisar, Teh. Nokha, Bikaner, Rajasthan. Owner Of
Dumper Registration No. Rj 50 Gb 2031.
15. Ram Niwas Bishnoi S/o Arjun Ram, Resident Of- Ward No.
12, Chak Vijaysinghpura, Jhajhoo, Teh. Kolayat, Bikaner,
Rajasthan. Owner Of Goods Carrier Registration No. Rj 07
Gb 4586.
16. M/s Shankar Construction Company, Through Its Shankar
Lal, Resident Of- Miyakore, Vill. Hadda, Teh. Kolayat,
Bikaner, Rajasthan. Owner Of Dumper Registration No. Rj
07 Gd 1953.
17. Narsi Ram S/o Tiku Ram, Resident Of- Kakkoo, Nokha,
Bikaner, Rajasthan. Owner Of Goods Carrier Registration
No. Rj 07 Ga 3189.
18. Ramswarup S/o Shiv Ratan, Resident Of- Ward No. 11,
Vill. Sindhu, Teh. Nokha, Bikaner, Rajasthan. Owner Of
Goods Carrier Registration No. Rj 50 Gb 1751.
19. M/s Shankar Construction Company, Through Its Shankar
Lal, Resident Of- Miyakore, Vill. Hadda, Teh. Kolayat,
Bikaner, Rajasthan. Owner Of Dumper Registration No. Rj
07 Gd 1950.
20. Shrawan Kumar S/o Sh. Gorakha Ram, Resident Of- 87,
Godaro Ka Mohalla, Kuchor Aguni, Bikaner, Rajasthan.
Owner Of Dumper Registration No. Rj 50 Ga 2911.
21. Bhanwar Lal Jat S/o Hulasa Ram Jat, Resident Of- Dhani
Dhudhawalo Ki, Dhani Kaleran, Teh. Bidasar, Churu,
Rajasthan. Owner Of Goods Carrier Registration No. Rj 44
Ga 1006.
22. Bhanwar Singh S/o Mangu Singh, Resident Of- Vill.
Dasnu, Nokha, Bikaner, Rajasthan. Owner Of Dumper
Registration No. Rj 21 Gb 0578.
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23. Mukh Raj S/o Anna Ram, Resident Of- Ward No. 08,
Mukhy Ganv Bamboo, Churu, Rajasthan. Owner Of
Dumper Registration No. Rj 44 Ga 2134.
24. Bhagwan Dass S/o Babu Ram, Resident Of- Kotsameer,
Teh. And District Bathinda. Temporary Address Satipura,
Teh. And District Hanumangarh, Rajasthan. Owner Of
Goods Carrier Registration No. Rj 31 Ga 2365.
25. Ranjeet Khichar S/o Bhola Ram, Resident Of- Chak
Chadavas, Sujangarh, Churu, Rajasthan. Owner Of Goods
Carrier Registration No. Rj 44 Ga 1175.
26. Rajender Kumar S/o Bhagirath, Resident Of- Sirasar, Teh.
Rawatsar, Hanumangarh, Rajasthan. Owner Of Goods
Carrier Registration No. Rj 02 Gb 4158.
27. Munim Singh S/o Sohan Singh, Resident Of- 163, Near
Ladhasar Bus Stop, Ratangarh, Churu, Rajasthan. Owner
Of Articulated Vehicle Registration No. Rj 44 Ga 2065.
----Petitioners
Versus
1. State Of Rajasthan, Transport Department Of Rajasthan,
Secretariat, Jaipur, Rajasthan, Through Secretary.
2. Department Of Mining And Geology, Government Of
Rajasthan, Secretariat, Jaipur, Rajasthan, Through Joint
Secretary.
3. Regional Transport Officer, Sikar, District Sikar, Rajasthan.
4. Regional Transport Officer, Bikaner, District Bikaner,
Rajasthan.
5. Regional Transport Officer, Jodhpur, District Jodhpur,
Rajasthan.
6. District Transport Officer, Nokha, District Bikaner,
Rajasthan.
7. District Transport Officer, Phalodi, District Jodhpur,
Rajasthan.
8. District Transport Officer, Sri Ganganagar, District Sri
Ganganagar, Rajasthan.
9. District Transport Officer, Didwana, District Nagaur,
Rajasthan.
10. District Transport Officer, Jhunjhunu, District Jhunjhunu,
Rajasthan.
11. District Transport Officer, Sujangarh, District Churu,
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Rajasthan.
12. District Transport Officer, Nagaur, District Nagaur,
Rajasthan.
13. District Transport Officer, Jaisalmer, District Jaisalmer,
Rajasthan.
----Respondents
For Petitioner(s) : Mr. Girraj P Sharma For Respondent(s) : Mr. S.S. Raghav, AAG HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 18/07/2022 Learned counsels for the respective parties submit that the issue involved in the writ petition is no more res integra and stands resolved by an order of this Court dated 14.03.2022 passed in S.B. Civil Writ Petition No.1964/2022 in case of Zabir Khan Vs. State of Rajasthan & Ors. and other connected matters. They submit that the instant writ petition may also be disposed of in similar terms.
Taking into consideration the contentions advanced by learned counsels for the respective parties, this writ petition is disposed of in terms of order dated 14.03.2022 in case of Zabir Khan (supra) which shall apply mutatis mutandis to this case also.
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