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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(2B) in The U.P. (Regulation Of Building Operations) Act, 1958

(2B)Where the application does not contain the prescribed particulars or is not made or signed in the prescribed manner, the Prescribed Authority may, instead of rejecting it, return it to the applicant for making it in conformity with the relevant rules and regulations.