Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Tamilnadu - Subsection Section 22(xxx) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017 (xxx)All proceedings held by the Committee that requires the presence of the child care institution shall be held in a manner respectful and with dignity.
