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[Cites 0, Cited by 0] [Section 59(3)] [Section 59] [Entire Act]

State of Maharashtra - Subsection

Section 59(3)(a) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(a)in the case of first meeting after general election, be later than the day, immediately following the date of expiry of the term of the outgoing members;