Section 35(2) in Madurai-Kamaraj University Act, 1965
(2)No person shall be admitted to a course of study in the University for admission to the examination for degrees of the University in Arts and Science unless he-(i)has passed the Pre-University examination of the University, or(ii)has passed an examination of any other University or authority recognised by the Syndicate as equivalent to the examination referred to in clause (i); and(iii)fulfills such other conditions as may be prescribed by the Syndicate.
