Section 17(2)(a) in The M.P. Vanaspati Rog Tatha Vinashi Kit Adhiniyam, 1972

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State of Madhya Pradesh - Subsection

Section 17(2)(a) in The M.P. Vanaspati Rog Tatha Vinashi Kit Adhiniyam, 1972

(a)

(i)the authority to which and the form in which an appeal under sub-section (1) of Section 9 shall be preferred;

(ii)the procedure to be followed in the disposal of appeal under sub-section (2) of Section 9;