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Bombay High Court

Margaret Benjamin Abraham And 6 Ors vs Stanislaus F. Rego And Anr And Albert ... on 17 December, 2019

Bench: K.K. Tated, Sarang Vijaykumar Kotwal

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

    NOTICE OF MOTION (APPEALS) NO. 722 OF 2019
                        In
               APPEALS 388 OF 2017

 Margaret Benjamin Abraham And 6 Ors                       ....Petitioner
              V/S
 Stanislaus F. Rego And Anr And Albert                  ....Respondent

Telegawkar (prop. Respondent) CORAM : K.K. TATED & SARANG VIJAYKUMAR KOTWAL, JJ DATE : 17th December, 2019 P.C. :

Due to paucity of time the matter is adjourned to 07/01/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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