Bombay High Court
Margaret Benjamin Abraham And 6 Ors vs Stanislaus F. Rego And Anr And Albert ... on 17 December, 2019
Bench: K.K. Tated, Sarang Vijaykumar Kotwal
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (APPEALS) NO. 722 OF 2019
In
APPEALS 388 OF 2017
Margaret Benjamin Abraham And 6 Ors ....Petitioner
V/S
Stanislaus F. Rego And Anr And Albert ....Respondent
Telegawkar (prop. Respondent) CORAM : K.K. TATED & SARANG VIJAYKUMAR KOTWAL, JJ DATE : 17th December, 2019 P.C. :
Due to paucity of time the matter is adjourned to 07/01/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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