Calcutta High Court (Appellete Side)
Santosh Nandy & Ors vs Kalipada Yadav & Ors on 7 April, 2021
Author: Hiranmay Bhattacharyya
Bench: Hiranmay Bhattacharyya
07.04.2021 Ct. 7 D/L 39 ab C.O. 1459 of 2018 (Via Video Conference) Santosh Nandy & Ors.
-Vs-
Kalipada Yadav & Ors.
None appears for the petitioners even at the time of second call. No accommodation is also sought for on behalf of the petitioners.
It appears from the record that the petitioners were also not represented on January 4, 2021. It further appears from the record that the Registry has communicated the order dated January 4, 2021 to the learned advocate for the petitioners.
Since the petitioners are not represented, C.O. 1459 of 2018 stands dismissed for default.
Interim order, if any, stands vacated.
( Hiranmay Bhattacharyya, J.)