Bombay High Court
Sulzer Pumps India Private Limited vs Sumeet Rajaram Kadam And Ors on 29 September, 2025
Author: Milind N. Jadhav
Bench: Milind N. Jadhav
24.WP.12201.2025.doc
HARSHADA H. SAWANT
(P.A.)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.12201 OF 2025
Sulzer Pumps India Private Limited .. Petitioner
Versus
Sumeet Rajaram Kadam and Ors. .. Respondents
....................
Ms. Archana Sapkale a/w. Ms. Shweta R. Rathod, Advocates i/by
Elixir Legal Services for Petitioner.
Ms. Jane Cox a/w. Mr. Vinayak Suthar, Advocates i/by Mr.
Ghanshyam Thombare for Respondents.
...................
CORAM : MILIND N. JADHAV, J.
DATE : SEPTEMBER 29, 2025 P.C.:
1. Heard Ms. Sapkale, learned Advocate for Petitioner and Ms. Cox, learned Advocate for Respondents.
2. List the present Writ Petition alongwith Writ Petition (Stamp) No.32316 of 2025 as informed by Ms. Cox.
3. Stand over to 06th October, 2025. To be placed under the caption 'For Circulation'.
H. H. SAWANT [ MILIND N. JADHAV, J. ] Digitally signed by HARSHADA HARSHADA HANUMANT HANUMANT SAWANT SAWANT Date:
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