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Union of India - Section

Section 3 in The Port Of Kandla (Handling And Storage Of Compressed Gas Cylinders) Rules, 1955

3.

Vessels having on board cylinders containing gases or liquids under pressure shall not enter the port except in accordance with the terms of a permit in writing granted [by the Conservator of the Port or an officer authorised by him in this behalf.] [Substitued by S.R.O. 2492, dated 22nd October, 1956]