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[Cites 0, Cited by 0] [Section 134] [Entire Act]

State of Odisha - Subsection

Section 134(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)such number of bells and whistles are made available at all times at the location referred to in sub-clause (i) to sub-clause (viii) of clause (a) as are necessary for the safety of persons at such location;