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Calcutta High Court

Regional Provident Fund Commissioner vs Samnuggur Jute Factory & Anr on 1 March, 2022

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-1
                                IA NO. CA/3/2022
                                 In CP/128/1989
                        IN THE HIGH COURT AT CALCUTTA
                             ORIGINAL JURISDICTION
                                  ORIGINAL SIDE




                REGIONAL PROVIDENT FUND COMMISSIONER,W.B
                                    Vs
                     SAMNUGGUR JUTE FACTORY & ANR



      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 1st March, 2022.

Appearance:

Mr.. Siddartha Mitra, Sr. Adv.
Mr. Pradip Sancheti, Adv. Mr. Domingo Gomes, Adv. Mrs. Nairita Datta Chowdhury, Adv.
Mr. Ratnanko Banerjii, Sr. Adv.
Mr. Mainak Bose, Adv.
Mrs. Sweta Gandhi, Adv.
The Court : This matter is released from my list.
(RAVI KRISHAN KAPUR, J.) SK.