Calcutta High Court
Regional Provident Fund Commissioner vs Samnuggur Jute Factory & Anr on 1 March, 2022
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OD-1
IA NO. CA/3/2022
In CP/128/1989
IN THE HIGH COURT AT CALCUTTA
ORIGINAL JURISDICTION
ORIGINAL SIDE
REGIONAL PROVIDENT FUND COMMISSIONER,W.B
Vs
SAMNUGGUR JUTE FACTORY & ANR
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 1st March, 2022.
Appearance:
Mr.. Siddartha Mitra, Sr. Adv.
Mr. Pradip Sancheti, Adv. Mr. Domingo Gomes, Adv. Mrs. Nairita Datta Chowdhury, Adv.
Mr. Ratnanko Banerjii, Sr. Adv.
Mr. Mainak Bose, Adv.
Mrs. Sweta Gandhi, Adv.
The Court : This matter is released from my list.
(RAVI KRISHAN KAPUR, J.) SK.