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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Chattisgarh - Subsection

Section 81(1)(i) in The Chhattisgarh Motor Vehicles Rules, 1994

(i)In the case of goats, sheep, deers, or pigs, a minimum floor space of one square metre per five heads of such cattle is provided in the vehicle.