Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] Union of India - Subsection Section 2(c) in The Produce Cess Act, 1966 (c)[ "customs airport", "customs port" and "customs station" have the meanings respectively assigned to them in the Customs Act, 1962] [Substituted by Act 49 of 1966, Section 2, for cl. (c) (retrospectively)] (52 of 1962);
