Himachal Pradesh High Court
Limited vs . Amit Kumar And Another on 23 December, 2025
ICICI Lombard General Insurance Company Limited vs. Amit Kumar and another CMPMO No. 35 of 2025 .
23.12.2025 Present: Mr. Munish Kumar, Advocate, vice, Mr. Jagdish Thakur, Advocate, for the petitioner.
Mr. Karan Sharma, legal aid counsel, for respondent No.1.
Mr. Dixit Sahotra, Advocate, for respondent No.2.
of As jointly prayed, list after eight weeks.
(Bipin C. Negi)
rt Judge
23rd December, 2025
tarun
::: Downloaded on - 23/12/2025 20:53:21 :::CIS