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State of Jharkhand - Section

Section 826 in Bihar Education Code, 1961

826. Grant of Testimonials by Inspecting Officers.

- No member of the educational inspecting staff other than a Regional Deputy Director of Education may grant a testimonial to any other member of the inspecting or scholastic staff or to any ex-member of the staff with regard to his or her professional qualifications; nor will the Regional Deputy Director of Education grant such a testimonial to any such person who remains in the service of Government.(D. P. I.'s circular no. 38-E., dated the 1st June 1915.)