Supreme Court - Daily Orders
Govt. Of Nct Of Delhi vs Udai Pal Singh on 14 July, 2023
Bench: Surya Kant, Dipankar Datta
ITEM NO.6+10+13+15+16 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)…………. Diary No(s).32408/2022
(Arising out of impugned final judgment and order dated 04-10-2016
in WP(C) No.5226/2015 passed by the High Court Of Delhi At New
Delhi)
GOVT. OF NCT OF DELHI Petitioner(s)
VERSUS
UDAI PAL SINGH & ORS. Respondent(s)
(IA No.124271/2023-CONDONATION OF DELAY IN FILING and IA
No.124273/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.124275/2023-EXEMPTION FROM FILING O.T. and IA
No.124272/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS)
WITH
Diary No(s).17211/2023
(IA No.125385/2023-CONDONATION OF DELAY IN FILING and IA
No.125386/2023-EXEMPTION FROM FILING O.T.)
Diary No(s).21669/2023
(FOR ADMISSION and I.R. and IA No.118504/2023-CONDONATION OF DELAY
IN FILING and IA No.118505/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.118506/2023-EXEMPTION FROM FILING O.T.)
Diary No(s).21997/2023
(FOR ADMISSION and I.R. and IA No.119783/2023-CONDONATION OF DELAY
IN FILING and IA No.119784/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s).22486/2023
(FOR ADMISSION and I.R. and IA No.116725/2023-CONDONATION OF DELAY
IN FILING and IA No.116724/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.116723/2023-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 14-07-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
Signature Not Verified
HON'BLE MR. JUSTICE DIPANKAR DATTA
Digitally signed by
ARJUN BISHT
Date: 2023.07.14
For Petitioner(s)
16:47:11 IST
Reason: Mr. Chandra Prakash, AOR
Mr. Vivek Singh, Adv.
Mr. C.P. Rajwar, Adv.
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Ms. Somi Sharma, Adv.
Mr. Ramesh Kumar, Adv.
Mr. Atul Kumar, AOR
Ms. Sweety Singh, Adv.
Mr. Rahul Pandey, Adv.
Ms. Prachi Bajpai, AOR
Ms. Sujeeta Srivastava, AOR
Ms. Malvika Kapila, AOR
Ms. Tanwangi Shukla, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with Diary No.8141/2023 & connected matters.
(ARJUN BISHT) (PREETHI T.C.)
COURT MASTER (SH) COURT MASTER (NSH)
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