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State of Odisha - Section

Section 251 in Grama Panchayats Rules, 1968

251.

Each Functional Committee other than Functional Committee (iv) shall consist of ordinarily five members to form the Grama Panchayat including Sarpanch, two to be nominated by the Grama Panchayat by a resolution from Grama Sabha and one outsider who is specially fitted to advise the Committee. The members of the Committee shall hold office for one year only and shall be eligible for reappointment.