Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(n) in The Haryana Clinical Establishments (Registration and Regulation) Act, 2014 (n)"standards" means such conditions, as may be prescribed for the registration and regulation of various kinds of clinical establishments;
