Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 120 in The Delhi Co-operative Societies Rules, 2007 120. Relevant Date. - The expression "relevant date" as appearing in this chapter shall mean the date of order of winding up made under sub-section (1) of section 99.
