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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(10)(a) in West Bengal Municipal Act, 1993

(a)a bank to which the provisions of the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 (5 of 1970), do not apply,