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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 50(1)(a) in The Guardians and Wards Act, 1977 (1920 A.D.)

(a)as to the matters Respecting which, and the time at which, reports should be called for from Collectors and subordinate Courts ;