Section 2(1) in Incentives to Industries in Bihar, 1986

[Cites 0, Cited by 0] [Section 2] [Entire Act]

(1)Concessions and Subsidies:-

(a)Subsidy on the cost of preparing feasibility/Project Report.

(b)Subsidy on Technical know-how fee.

(c)Seed money assistance.

(d)Capital investment subsidy.

(e)Subsidy on electricity consumption.

(f)Subsidy on the purchase and installation of generating sets.

(g)Sales tax relief.

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